| Name | : | Shri Anshuman Singh | 
|
| Father's Name | : | Shri Harsh Narain Singh | |
| Date of Birth | : | 07-07-1935 | |
| Birth Place | : | Allahabad | |
| Wife's Name | : | Smt. Chandravati Devi | |
| No. of Children | : | 2 Sons and 1 Daughter | |
| Education | : | B.A., LL.B. | |
| Religion | : | Hinduism |
| 1980 | Senior Standing Counsel, Govt. of India. |
| 1984 | Judge, Allahabad High Court. |
| 1990 | Administrative Judge, Allahabad High Court. |
| 1994 | Senior Judge, Rajasthan High Court. |
| 1996 | Administrative Judge & acting Chief Justice, Rajasthan High Court. |
| 7th April, 1998 | Executive Chairman, Rajasthan State Legal Service Authority. |
| 17th April, 1998 | Governor, Gujrat State. |
| 16th Jan., 1999 to 13th May 2003 | Governor, Rajasthan State. |
Other Information -
| 1957 | Advocate, District Court, Allahabad. |
| 1968 | Advocate, Allahabad High Court. |
| 1976 | Government Advovate, Allahabad High Court. |
